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Kar. HC: Bhang Not Covered Under NDPS Act, Prosecution Must Show it is Prepared From Charas - (29 Aug 2022)

NARCOTICS

Karnataka High Court while granting bail to man accused of possessing Bhang, has held that Bhang is not covered under the Narcotics Drugs and Psychotropic Substances Act (NDPS) and there is no scientific evidence before this Court to show that the Bhang is prepared out of either charas or ganja.

Tags : KARNATAKA HIGH COURT   BHANG   CHARAS   NDPS  

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