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Telangana HC Exempts YS Jagan Reddy from Personal Appearance in Corruption Case Before CBI Court - (29 Aug 2022)

CRIMINAL

Telangana High Court has exempted Andhra Pradesh Chief Minister YS Jagan Mohan Reddy from personal appearance before the Court in a series of corruption cases filed against him by the CBI in the year 2013.

Tags : TELANGANA HIGH COURT   YS JAGAN MOHAN REDDY   CORRUPTION  

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