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SC Refuses to Stall NEET-PG 2022 Counselling - (29 Aug 2022)

EDUCATION

Supreme Court has held that it will not interfere with the counselling for NEET-PG 2022, which is scheduled to commence from September 1, and remarked that the court cannot put the students in jeopardy.

Tags : SUPREME COURT   NEET-PG   COUNSELLING  

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