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Court of Chief Commission for PwD to Practo: Make App And Website Fully Accessible for Disabled - (29 Aug 2022)

CIVIL

Court of Chief Commissioner for Persons with Disabilities on Wednesday directed Practo, an online healthcare service provider, to make its website and app fully accessible for the disabled and also affirmed that legal requirements and guidelines on accessibility apply to private companies as well.

Tags : COURT OF CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES   PRACTO  

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