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Ker. HC to Govt.: Stipulate Prevention-Oriented Curriculum on Sexual Abuse - (29 Aug 2022)

EDUCATION

Kerala High Court has directed the State Government and the CBSE to issue necessary orders making it mandatory for every school in the state under their control to include a "Prevention-Oriented Program on Sexual Abuse" in the curriculum.

Tags : KERALA HIGH COURT   SEXUAL ABUSE   CURRICULUM  

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