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Uttarakhand HC Stays 30% Quota to Women With Domicile in State Civil Services - (29 Aug 2022)

CONSTITUTION

Uttarakhand High Court has stayed a government order of the year 2006 that sought to provide 30 percent horizontal reservation only to the women candidates domiciled in Uttarakhand in the matter of public employment.

Tags : UTTARAKHAND HIGH COURT   RESERVATION   DOMICILE  

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