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Madras HC Raises Concern Over Rise in Sexual Exploitation of Children - (26 Aug 2022)

CRIMINAL

Madras High Court while upholding life imprisonment of man convicted for sexually abusing five children, has held that rising trend of sexual exploitation of children & non-responsive attitude of public is purely due to lack of empathy and called for a social movement against it.

Tags : MADRAS HIGH COURT   SEXUAL EXPLOITATION   CHILDREN  

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