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Allahabad HC to Legal Services Committee: Appoint Lady Counsels to Represent Sexual Violence Victims - (26 Aug 2022)

CIVIL

Allahabad High Court while noticing that very few lady counsels have appeared for the victims, has requested the High Court Legal Services Committee to appoint lady counsels to represent the sexual violence victims especially when the victims are minor girls.

Tags : ALLAHABAD HIGH COURT   LADY COUNSELS   SEXUAL VIOLENCE   MINOR GIRLS  

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