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P&H HC Stays Order to Close Down Private Slaughter Houses/Meat Shops in Ambala During Jain Festival - (26 Aug 2022)

CIVIL

Punjab and Haryana High Court has stayed the decision of the official authorities to close down private slaughterhouses/meat shops in Ambala from August 24 to September 1 during the Jain festival- 'Paryushan Parv'.

Tags : PUNJAB AND HARYANA HIGH COURT   MEAT SHOPS   JAIN FESTIVAL  

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