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Kerala HC to State: Release Amounts Required To Pay Salaries to KSRTC Workers Before Sep 1 - (25 Aug 2022)

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Kerala High Court has directed competent authority to release amount required to KSRTC to pay salaries for the month of july and august along with bonus eligible to all the employees below the managerial cadre before September 1st.

Tags : KERALA HIGH COURT   KSRTC   SALARY  

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