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Madras HC: High Time Government Prioritizes Policies for Upliftment of LGBTQ+ Community - (24 Aug 2022)

CIVIL

Madras High Court has remarked that persons belonging to the LGBTQIA+ community have been sidelined from the main society for a long period and it was high time that the government gives priority to implementing rules and policies for them.

Tags : MADRAS HIGH COURT   LGBTQ+   PRIORITY  

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