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SC: MACP Scheme Applicable from 01.09.2008 - (24 Aug 2022)

SERVICE

Supreme Court has held that the Modified Assured Career Progression (MACP) Scheme is applicable with effective from 01.09.2008. Under MACP entitlement is to financial upgradation equivalent to the immediate next grade pay and not to the immediate next promotional post.

Tags : SUPREME COURT   MACP   EFFECTIVE DATE  

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