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Delhi HC Seeks Status Report on Steps Taken for Rehabilitation of Children Affected by Beggary - (24 Aug 2022)

CIVIL

Delhi High Court has sought a detailed status report containing zone wise steps taken in entire NCT region, from the Centre, State as well as Delhi Commission for Protection of Child Rights, on steps taken for purpose of rehabilitation of children who are affected by child beggary in the city.

Tags : DELHI HIGH COURT   CHILD BEGGARY   STATUS REPORT  

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