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Bombay HC Clubs FIRs Against Ketaki Chitale And Nikhil Bhamre - (23 Aug 2022)

CRIMINAL

Bombay High Court has clubbed twenty-two first information reports (FIRs) registered against Marathi actress Ketaki Chitale for alleged objectionable posts made by her on social media against the Nationalist Congress Party chief Sharad Pawar.

Tags : BOMBAY HIGH COURT   FIR   SHARAD PAWAR  

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