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Delhi HC Dismisses Zahoor Watali's Appeal Against Denial of Bail on Ground of Covid-19 - (23 Aug 2022)

CRIMINAL

Delhi High Court has dismissed appeal filed by Kashmiri businessman Zahoor Ahmad Shah Watali challenging the Trial Court order denying him bail last year on the ground of COVID-19, in connection with a terror funding case.

Tags : DELHI HIGH COURT   BAIL   TERROR FUNDING  

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