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Kerala HC Stays Collector's Order for Closure of Liquor Shops - (23 Aug 2022)

CIVIL

Kerala High Court has stayed operation of an order issued by the Thiruvananthapuram district collector directing closure of liquor shops in Vizhinjam for two days, taking into account the possibility of conflict in the context of the protests in the area.

Tags : KERALA HIGH COURT   PROTESTS   LIQUOR SHOP  

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