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Rajasthan HC: NHAI Can't be Directed to Construct Highways Through Populated Areas - (23 Aug 2022)

CIVIL

Rajasthan High Court while dismissing a PIL seeking direction to National Highway Authority of India (NHAI) to not construct a by-pass on highways, has held that there can’t be any justification to entertain prayer for directing NHAI not to construct a by-pass on the highways.

Tags : RAJASTHAN HIGH COURT   NHAI   BY-PASS  

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