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Portal for trading Priority Sector Lending Certificates- (Reserve Bank of India) (07 Apr 2016)

MANU/RPRL/0104/2016

Banking

The Reserve Bank of India issued instructions on trading of Priority Sector Lending Certificates – to facilitate a trading platform via its Core Banking System, e-Kuber. Four PSLCs can be traded on the platform currently, with a standard lot size of Rs. 25 lakhs.

Tags : PSLC   TRADING   EKUBER   CORE BANKING  

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