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SC Approves 50-50 Seat Sharing Agreement Between CMC Vellore & TN Govt as Just & Fair - (23 Aug 2022)

EDUCATION

Supreme Court while approving the seat-sharing formula free agreed by the Christian Medical College (CMC) at Vellore and the State of Tamil Nadu for sharing MBBS and PG medical seats among themselves on 50-50 basis, has held that the arrangement between parties is just and fair.

Tags : SUPREME COURT   MEDICAL SEATS   SEAT ARRANGEMENT  

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