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Kerala HC: Transportation of LPG Cylinders is a Public Utility Service - (23 Aug 2022)

LABOUR AND INDUSTRIAL

Kerala High Court while declaring the transportation of LPG Cylinders to be a 'public utility service' as defined in Section 2(n) of the Industrial Disputes Act, restrained a proposed strike by members of Kannur District Fuel Employees Union.

Tags : KERALA HIGH COURT   PUBLIC UTILITY SERVICE   STRIKE  

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