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Kar. HC to Local Bodies: Implement State's SOP for Tackling Monkey Menace - (22 Aug 2022)

ENVIRONMENT

Karnataka High Court has directed Bruhat Bengaluru Mahanagara Palike and Urban Local Bodies in the city to properly implement the Standard Operating Procedure (SOP) framed by the government to tackle 'monkey menace' and to deal with the issue of their capture and relocation.

Tags : KARNATAKA HIGH COURT   MONKEY MENACE   SOP  

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