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Kerala HC: District Collectors Will be Answerable for Accidents Caused by Road Potholes - (22 Aug 2022)

CIVIL

Kerala High Court has ordered that every future road accident caused by potholes would have to be explained by District Collectors, and directed that officers under various District Collectors ought to be instructed to visit and watch every road and ensure that all of them are kept free of disaster.

Tags : KERALA HIGH COURT   POTHOLES   ROAD ACCIDENTS   DISTRICT COLLECTORS  

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