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Del. Court Acquits Arvind Kejriwal, Manish Sisodia & Yogender Yadav in 2013 Criminal Defamation Case - (22 Aug 2022)

CRIMINAL

Delhi Court has acquitted Chief Minister Arvind Kejriwal, Deputy Chief Minister Manish Sisodia and former Aam Aadmi Party leader Yogender Yadav in a 2013 criminal defamation case filed by an advocate.

Tags : DELHI COURT   DEFAMATION   ARVIND KEJRIWAL  

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