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Del. HC: Pregnant Woman Deserves Dignity, Giving Birth in Custody Traumatic for Both Mother & Child - (22 Aug 2022)

CIVIL

Delhi High Court while granting three months interim bail to a pregnant under-trial prisoner, who was expecting her delivery in jail, has held that every pregnant female deserves dignity during motherhood.

Tags : DELHI HIGH COURT   PREGNANT WOMAN   UNDER-TRIAL  

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