Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe || Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments || Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them || SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances || Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy || Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services || Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required || Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case || Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection || MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations

Extension for uploading KYC details for insurance policies on iTrex- (Insurance Regulatory and Development Authority) (06 Apr 2016)

MANU/IRDA/0010/2016

Insurance

The Insurance Regulatory Development Authority extended the deadline for uploading the status of Know Your Customer related details for insurance policies to 20 April 2016. So far, only ten insurance companies have submitted KYC statuses of all of their customers. The Insurance Transactions Exchange, or iTrex, once compiles data from the endeavour, will identify duplicates and facilitate data aggregation across insurers.

Relevant : Uploading the SIA data on iTrex MANU/IRDA/0003/2016

Tags : ITREX INSURANCE DATABASE DEADLINE

Share :