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SC: UGC Regulations 2016 Exempting PhD Holders from NET Qualification Will Apply Retrospectively - (18 Aug 2022)

EDUCATION

Supreme Court has held that University Grants Commission (UGC) Regulations, 2016 which exempts PhD holders from National Eligibility Test (NET) qualification would be applied retrospectively.

Tags : SUPREME COURT   UGC   NET   PHD  

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