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Bombay HC Expresses Concern Over Death of Children Due to Malnutrition in State’s Tribal Belt - (18 Aug 2022)

CIVIL

Bombay High Court while expressing concern on deaths of several children due to malnutrition over sixteen years in the tribal belt of Melghat in Amravati district has stated that the court is mainly concerned with the reasons as to why the deaths are not coming down.

Tags : BOMBAY HIGH COURT   MALNUTRITION   DEATH   TRIBAL  

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