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CIC to CPIO: Provide Generic Details of Gross Income of Husband for Claiming Maintenance - (18 Aug 2022)

RIGHT TO INFORMATION

Central Information Commission (CIC) has directed the Centre Public Information Officers (CPIO) to provide the generic details of the net taxable income/gross income of the husband to the wife free of cost within 15 days.

Tags : CIC   GROSS INCOME   HUSBAND   MAINTENANCE  

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