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Delhi HC: Baba Ramdev's Statement on US President May Affect India's Relations With Foreign Nations - (18 Aug 2022)

CIVIL

Delhi High Court while expressing concern over a statement made by Baba Ramdev on US President Joe Biden testing positive for COVID-19 even after taking the booster dose, thereby questioning the efficacy of allopathy, has stated that such statement can affect our relations with foreign nations.

Tags : DELHI HIGH COURT   BABA RAMDEV   ALLOPATHY  

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