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SC to Centre: Take Proactive Steps With FIFA to Lift AIFF’s Suspension - (17 Aug 2022)

CIVIL

Supreme Court has directed central government to take proactive steps with FIFA to ensure that India can get to host the under-17 women’s world cup and that the suspension of the All India Football Federation (AIFF) is lifted.

Tags : SUPREME COURT   FIFA   AIFF   SUSPENSION  

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