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HP HC: Government Service Rules Must be Implemented in Uniform Manner Throughout The State - (17 Aug 2022)

SERVICE

Himachal Pradesh High Court while observing the implementation of Himachal Pradesh Kanungo’s Service Rules, 1951 has held that service rules framed by a state agency must be applied uniformly throughout the State.

Tags : HIMACHAL PRADESH HIGH COURT   SERVICE RULES   UNIFORMITY  

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