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SC Paves Way to Common Entrance Test for Medical Courses, Sets Aside its 2013 Order - (11 Apr 2016)

Supreme Court has paved the way for implementation of National Eligibility Entrance Test (NEET) for medical courses across the country and set aside its 2013 order by which the common entrance test for admissions to MBBS, BDS and PG courses in all medical colleges was quashed.

Tags : SUPREME COURT   NATIONAL ELIGIBILITY ENTRANCE TEST  

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