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Kerala HC Denies Bail to LTTE Sympathizer Who Overstayed 5 Years in India Without Visa - (16 Aug 2022)

CRIMINAL

Kerala High Court has denied bail to a suspected LTTE sympathizer for having overstayed in India without a Visa and actively plotting to procure prohibited arms and contraband articles while furthering the activities of LTTE in India and abroad.

Tags : KERALA HIGH COURT   LTTE   PROHIBITED ARMS  

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