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Madras HC: Personnel Trained to Shoot Guns Made to Make Dosas for Higher Officials - (16 Aug 2022)

CIVIL

Madras High Court has expressed deep dissatisfaction that even after 75 years of Independence, the State could not effectively eradicate the colonial practice of engaging uniformed officers as orderlies in the residence of higher officials.

Tags : MADRAS HIGH COURT   ORDERLIES   UNIFORMED OFFICERS  

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