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SC: 45 Days Time Limit for Filing Appln Under SARFAESI Act is for Quick Enforcement of Security - (12 Aug 2022)

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Supreme Court has held that a time limit of 45 days for filing an application under Section 17 of SARFAESI Act is provided for quick enforcement of the security.

Tags : SUPREME COURT   SARFAESI   ENFORCEMENT   SECURITY  

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