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SC Transfers All Present & Future FIRs Against Nupur Sharma Over Remarks on Prophet to Delhi - (12 Aug 2022)

CRIMINAL

Supreme Court has transferred all FIRs registered against former BJP Spokesperson Nupur Sharma in different parts of the country to the Delhi Police, with liberty to approach the Delhi High Court for seeking the relief of quashing the FIRs, opining that a part of cause of action had arisen in Delhi.

Tags : SUPREME COURT   NUPUR SHARMA   DELHI  

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