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Meghalaya HC: Redness & Swelling in Vaginal Walls Sufficient to Show Penetrative Sexual Assault - (12 Aug 2022)

CRIMINAL

Meghalaya High Court has held that redness and swelling in the vaginal walls by a woman who was sexually assaulted coupled with difficulty in passing urine are sufficient proofs of penetration, even though 'complete insertion' of male organ is not specifically alleged.

Tags : MEGHALAYA HIGH COURT   VAGINAL SWELLING   PENETRATIVE SEXUAL ASSAULT  

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