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Gauhati HC to State: Implement Supreme Court's Directions in Grah Rakshak Case - (12 Aug 2022)

SERVICE

Gauhati High Court has directed the government of Assam to pay the Home Guards duty allowance in accordance with the Supreme Court's directions in the case of Grah Rakshak, Home Guards Welfare Association vs. State of Himachal Pradesh and Others.

Tags : GAUHATI HIGH COURT   HOME GUARD   ALLOWANCE   GUIDELINES  

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