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P&H HC Grants Bail to SAD Leader Bikram Singh Majithia in Drug Case - (10 Aug 2022)

CRIMINAL

Punjab & Haryana High Court has granted bail to Shiromani Akali Dal (SAD) leader Bikram Singh Majithia in a drugs case registered against him by the Punjab Police.

Tags : PUNJAB & HARYANA HIGH COURT   BAIL   DRUG CASE  

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