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Delhi HC to State: Ensure Strict Compliance of Orders Banning Sale of Chinese Manjha for Kite Flying - (10 Aug 2022)

CIVIL

Delhi High Court has directed the Delhi Government to ensure strict compliance of the orders passed by it as well as the National Green Tribunal (NGT) banning sale of Chinese synthetic manjha used in flying kites.

Tags : DELHI HIGH COURT   CHINESE MANJHA   KITE FLYING   BAN  

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