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SC Urges Patna HC to Drop Proceedings Against Judge for Deciding POCSO Cases Within Days - (09 Aug 2022)

CIVIL

Supreme Court has urged the Patna High Court to drop all disciplinary proceedings initiated against a suspended Additional Sessions Judge from Bihar for deciding POCSO cases within days, stating that it will send wrong message to efficient judges.

Tags : SUPREME COURT   PATNA HIGH COURT   POCSO   SESSION JUDGE  

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