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NGT Raps Madhya Pradesh Govt. Over Slow Speed in Setting Up of New Landfill Site at Adampur Chawni - (20 Aug 2015)

National Green Tribunal (NGT) has rapped Madhya Pradesh Government on not yet sending a proposal for new landfill site at Adampur Chawni to State Environment Impact Assessment Authority (SEIAA).

Tags : NATIONAL GREEN TRIBUNAL  MADHYA PRADESH GOVERNMENT  

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