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CESTAT: Service Relating to Modernization, Renovation Are Input Services - (08 Aug 2022)

SERVICE TAX

Customs, Excise, and Service Tax Appellate Tribunal (CESTAT), Kolkata bench has held that services relating to modernization, and renovation are input services and set-asides demand for Cenvat credit availed.

Tags : CESTAT   CENVAT CREDIT   INPUT SERVICES  

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