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SC Cancels Case Against Thiess India, Ex-Chief Executive - (11 Apr 2016)

Supreme Court has quashed all criminal proceedings initiated against Thiess India and its Ex-Chief Executive, Raman Srikanth, in Hyderabad, in an order dated March 14. An employee filed criminal complaint against him and others over dispute related to a 2008 memorandum of understanding between them.

Tags : SUPREME COURT   THIESS INDIA  RAMAN SRIKANTH  

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