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Allahabad HC Orders DNA Test in Murder Trial to Unearth Truthfulness of Prosecution's Case - (08 Aug 2022)

CRIMINAL

Allahabad High Court has allowed conduct of DNA Test in a murder trial as it noted that the same was in the interest of justice to unearth the truthfufulness of prosecution's case.

Tags : ALLAHABAD HIGH COURT   DNA   MURDER TRIAL  

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