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Allahabad HC to State: Sensitize Officers to Follow SOP for Dignified Cremation of Dead Bodies - (08 Aug 2022)

CRIMINAL

Allahabad High Court has directed the State to notify and implement its Scheme/SOP for the cremation of dead bodies throughout the state and give it wide publicity such as at Police Stations, Hospitals, Primary Health Centers, District Headquarters, Tehsil, Collectorate, etc.

Tags : ALLAHABAD HIGH COURT   DIGNIFIED CREMATION   DEAD BODIES  

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