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Bombay HC Refuses Mentally Challenged Rape Victim to Terminate 35-Week Pregnancy Citing Health Risk - (08 Aug 2022)

LAW OF MEDICINE

Bombay High Court has refused to allow a mentally challenged rape victim to terminate her 35-week (8.5 months) pregnancy after a board of medical experts opined it was a high risk to maternal health.

Tags : BOMBAY HIGH COURT   ABORTION   MENTALLY CHALLENGED   RAPE VICTIM  

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