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Bombay HC Pulls Up Doctors and Orders Them to to Immediately Call Off Indefinite Strike - (11 Apr 2016)

Bombay HC has pulled up doctors and asked them to immediately call off the indefinite strike they were on from April 3 and resume work. The strike was to protest against the JJ hospital dean, Dr T P Lahane and by its fourth day had spread across the State.

Tags : BOMBAY HC   DOCTORS  

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