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Delhi HC to Gaurav Taneja: Remove Tweets Naming & Tagging Journalist Shephali Bhatt - (05 Aug 2022)

MEDIA AND COMMUNICATION

Delhi High Court has directed YouTuber Gaurav Taneja to remove the tweets made by him specifically naming and tagging Journalist Shephali Bhatt on the microblogging site Twitter.

Tags : DELHI HIGH COURT   GAURAV TANEJA   TWEETS  

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