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SC Grants Zee News Editor Protection from Arrest in FIRs Over Broadcasting Doctored Video - (05 Aug 2022)

CRIMINAL

Supreme Court has granted interim protection from arrest to Zee News Editor Rajnish Ahuja in the multiple FIRs registered over the airing of a doctored video of Congress leader Rahul Gandhi.

Tags : SUPREME COURT   ZEE NEWS   DOCTORED VIDEO  

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